Section 4(2A)(ii) in The Companies (Indian Accounting Standards) Rules, 2015

[Cites 0, Cited by 0] [Section 4(2A)] [Section 4] [Entire Act]

(ii)The NBFCs meeting threshold for the first time as on 31st March, 2020 shall apply Ind AS for the financial year 2020-21 onwards and so on.]

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