Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Jammu-Kashmir - Subsection Section 15(1) in The Jammu and Kashmir Board of Professional Entrance Examination Act, 2002 (1)The Board shall conduct entrance test annually for such professional courses in the State as the Government may, from time to time, notify in this behalf.
