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Bombay High Court

Sunil Kisan Dhoble vs State Of Maharashtra And 8 Ors And Nitin ... on 4 December, 2018

Before : Aniruddha M. Chandekar Prothonotary & Senior Master Date : 4th December, 2018 FOR REJECTION (ORIGINAL SIDE MATTERS) :

30 CHSWL/161/2014 ) None present.

WP/2777/2013 ) ) P.C. : As a last chance, time is granted to ) Applicants and/or their Advocate to ) remove office objections on the ) Chamber Summons and get the same ) numbered and registered till ) 01.01.2019, failing Chamber Summons ) to stand rejected for non-removal of ) office objections under O.S.Rule 986.

31 CHSWL/189/2014 ) None present.

WP/514/2013 ) ) P.C. : As a last chance, time is granted to ) Applicants and/or their Advocate to ) remove office objections on the ) Chamber Summons and get the same ) numbered and registered till ) 01.01.2019, failing Chamber Summons ) to stand rejected for non-removal of ) office objections under O.S.Rule 986.

32 CHSWL/238/2014 ) None present.

WP/409/2014 ) ) P.C. : As a last chance, time is granted to ) Applicants and/or their Advocate to ) remove office objections on the ) Chamber Summons and get the same ) numbered and registered till ) 01.01.2019, failing Chamber Summons ) to stand rejected for non-removal of ) office objections under O.S.Rule 986.

Date : 04.12.2018 Prothonotary & Senior Master ::: Uploaded on - 07/12/2018 ::: Downloaded on - 29/12/2018 06:26:47 :::