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[Cites 0, Cited by 3] [Section 16] [Entire Act]

State of Himachal Pradesh - Subsection

Section 16(1) in The Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Act, 1971

(1)The State Government may at any time cancel the declaration made under section 14 in respect of the whole or any part of the area specified therein.