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State of Assam - Section

Section 514 in The Assam Excise Rules, 2016

514. Hours of work.

- All operations in a distillery, which require the presence of an Excise Officer, shall be stopped on Sundays and on such holidays as may be prescribed by the Excise Commissioner. The distiller shall also arrange his operations in a distillery that no Excise Officer need to be on duty for more than eight hours per diem.