Punjab-Haryana High Court
Ranadeep Ghosal And Anr vs State Of Haryana on 7 January, 2021
Author: H. S. Madaan
Bench: H. S. Madaan
IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH
CRM-M- 9192 of 2020 (O&M)
Date of decision : 7.1.2021
...
Ranadeep Ghosal and another
................Petitioners
vs.
State of Haryana
.................Respondent
Coram: Hon'ble Mr. Justice H. S. Madaan
Present: Mr. Vishwendra Verma, Advocate for the petitioners
Mr. Karan Garg, Assistant Advocate General,
Haryana.
...
H. S. Madaan, J. (Oral)
Case taken up through video conferencing. For orders, see order of even date passed in CRM-M-24354- 2020 titled as 'Prateek Nepalia vs. State of Haryana'.
( H.S. Madaan ) 7.1.2021 Judge chugh Whether speaking / reasoned Yes / No Whether reportable Yes / No 1 of 1 ::: Downloaded on - 08-01-2021 02:57:55 :::