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Orissa High Court

Krushna Chandra Mohapatra vs Aska Co-Operative Sugar on 8 October, 2024

Author: S.K. Panigrahi

Bench: S.K. Panigrahi

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                             W.P.(C) No. 20092 of 2017
                             Krushna Chandra Mohapatra             ........   Petitioner(s)
                                                                      Mr. K.A. Guru, Adv.
                                                    -Versus-

                            Aska Co-operative Sugar
                            Industries Ltd. & Anr.                .......... Opposite Parties
                                                                      Mr. D. Mohapatra, ASC

                                          CORAM:
                                          DR. JUSTICE S.K. PANIGRAHI
                                                    ORDER

08.10.2024 Order No.

08. 1. This matter is taken up through a hybrid arrangement.

2. List this matter on 21st October, 2024 for filing of written notes of submission by the learned counsel for the parties.

( Dr. S.K. Panigrahi) Judge Murmu Signature Not Verified Digitally Signed Signed by: LITARAM MURMU Reason: Authentication Location: High Court of Orissa Cuttack Date: 09-Oct-2024 17:00:41