Orissa High Court
Krushna Chandra Mohapatra vs Aska Co-Operative Sugar on 8 October, 2024
Author: S.K. Panigrahi
Bench: S.K. Panigrahi
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No. 20092 of 2017
Krushna Chandra Mohapatra ........ Petitioner(s)
Mr. K.A. Guru, Adv.
-Versus-
Aska Co-operative Sugar
Industries Ltd. & Anr. .......... Opposite Parties
Mr. D. Mohapatra, ASC
CORAM:
DR. JUSTICE S.K. PANIGRAHI
ORDER
08.10.2024 Order No.
08. 1. This matter is taken up through a hybrid arrangement.
2. List this matter on 21st October, 2024 for filing of written notes of submission by the learned counsel for the parties.
( Dr. S.K. Panigrahi) Judge Murmu Signature Not Verified Digitally Signed Signed by: LITARAM MURMU Reason: Authentication Location: High Court of Orissa Cuttack Date: 09-Oct-2024 17:00:41