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State of Karnataka - Section

Section 1 in Karnataka Tax on Lotteries Act, 2004

1. Short title, extent and commencement.

(1)This Act may be called the Karnataka Tax on Lotteries Act, 2004.
(2)It extends to the whole of the State of Karnataka.
(3)It shall be deemed to have come into force with effect from the tenth day of December, 2003.