Bombay High Court
Silverline Technologies Ltd. And Anr vs Rijuta Ghate And Ors on 15 February, 2021
Author: A. S. Gadkari
Bench: A. S. Gadkari
ssm 1 249.wp2908.05gp.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL WRIT PETITION NO.2908 OF 2005
Silverline Technologies Ltd. & Anr. ....Petitioners.
Vs.
Nayana Gaikwad & Ors. ....Respondents.
WITH
CRIMINAL WRIT PETITION NO. 2909 OF 2005
Silverline Technologies Ltd. & Anr. ....Petitioners.
Vs.
Rijuta Ghate & Ors. ....Respondents.
None for the Petitioner/s.
Mr. Amit Palkar, APP for the Respondent-State.
CORAM : A. S. GADKARI, J.
DATE : 15th FEBRUARY, 2021. P.C.:-
None for the Petitioners.
Dismissed for non-prosecution.
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