Bombay High Court
Wynk Limited And Anr vs Tips Industries Limited on 7 September, 2022
Bench: G.S. Patel, Gauri Godse
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL APPEAL NO. 425 OF 2019
In
NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS 95 OF 2019
Wynk Limited And Anr ....PETITIONER
V/S
Tips Industries Limited ....RESPONDENT
WITH NOTICE OF MOTION IN COMMERCIAL APPELLATE DIVISION MATTERS NO.
958 OF 2019 In Commercial Appeal 425 OF 2019 Wynk Limited And Anr ....PETITIONER V/S Tips Industries Limited ....RESPONDENT WITH NOTICE OF MOTION IN COMMERCIAL APPELLATE DIVISION MATTERS NO.
958 OF 2019 In Commercial Appeal 425 OF 2019 Wynk Limited And Anr ....PETITIONER V/S Tips Industries Limited ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 2003 OF 2021 In Commercial Appeal 425 OF 2019 Page 1/2 ::: Uploaded on - 07/09/2022 ::: Downloaded on - 08/09/2022 16:58:07 ::: Wynk Limited (applicant/appellant No.1) ....PETITIONER V/S Bharti Airtel Limited And Anr. ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 8309 OF 2020 In Commercial Appeal 425 OF 2019 Tips Industries Limited ....PETITIONER V/S Wynk Limited And Anr ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE MS. GAURI GODSE, JJ DATE : 7th September, 2022 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time.
Stand over to 15-09-2022 @ 2.30pm for hearing; subject to overnight part heard Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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