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State of Bihar - Section

Section 49 in The Bihar Government Estates (Khas-Mahal) Manual, 1953

49. Corrections how made.

- Blank forms will be supplied at the end of the continuous khatian volume or jamabandi register IA. Where the alterations regarding any holding are so numerous that they cannot be shown clearly against the original entry, that entry will be scored out and the entries relating to the holding will be entirely rewritten at the end of the volume, a reference to the new entry being made opposite the original entry thus:- "Cancelled and transferred to khatian no. under the order in mutation case no of 2000....". But where the correction can be made on the page containing the original entry the latter need not be cancelled. The khatian will be corrected, and the reference to the mutation case number given on it, khewats where necessary, will be corrected in the same manner.