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[Cites 0, Cited by 0] [Section 28(3)] [Section 28] [Entire Act]

NCT Delhi - Subsection

Section 28(3)(e) in The Delhi Technological University Act, 2009

(e)the Finance Committee shall fix the limits for the total recurring and non-recurring expenditure for the year, based on income and resources of the University, and no expenditure shall be incurred by the University in excess of the limits so fixed, without the approval of the Finance Committee;