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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2)(b) in The Aircraft Act, 1934

(b)apply for the purposes of such investigation, either with or without modification, the provisions of any law for the time being in force relating to the investigation of [accident or incident] [ Substituted by Act 44 of 2007, Section 7, for " accident" .];