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[Cites 0, Cited by 0] [Section 6(6)] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(6)(ii) in The Punjab Village Common Lands (Regulation) Rules, 1964

(ii)[ used for stocking fish may be made for a period not less than five years and not exceeding ten years preferably in the month of May and June:] [Substituted by Notification No. S.O. 61/P.A.18/1961/S.15/2019, dated 7.8.2019 (w.e.f. 3.2.1964).]