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[Cites 0, Cited by 0] [Section 258(2)] [Section 258] [Entire Act]

State of Madhya Pradesh - Subsection

Section 258(2)(xxviii) in The M.P. Land Revenue Code, 1959

(xxviii)[ specification of, and manner of, construction and maintenance of boundary marks of villages, sectors and survey numbers or plot numbers under section 124;] [Substituted by M.P. Act No. 23 of 2018]