Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act] State of Rajasthan - Subsection Section 29(1)(d) in Pratap University, Jaipur Act, 2011 (d)the manner in which and the period for which the Provost and the Proctor shall be appointed and their powers and functions;