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State of Odisha - Section

Section 176 in The Orissa Registration Rules, 1988

176. Comparison of Books with Catalogues Register of records therein.

- Whenever there is a change in the charge of a registration office, the Officer receiving charge shall compare the books in the office with the catalogue/' Register of records in Form No. 15 and shall note in the said register whether or not he finds the stock of the books, to be complete.