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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of West Bengal - Subsection

Section 19(9) in The Paschim Banga Ayurvedic System Of Medicine Act, 1961

(9)to exercise general supervision over the residential and disciplinary arrangements made by the institutions affiliated to the Parishad and arrangements for promoting the health and general welfare of the students of such institutions;