Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22(12)] [Section 22] [Entire Act] Union of India - Subsection Section 22(12)(b) in Public Debt Rules, 1946 (b)full title in the minor or the insane person to take effect on the minor attaining the age of majority or on the insane person becoming sane.