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[Cites 0, Cited by 0] [Section 189] [Entire Act]

Bengal Presidency - Subsection

Section 189(g) in Police Regulations, Bengal , 1943

(g)Except in a town where there is a separate Town Inspector, ail Town Police in his circle are subject to his supervision and control. He is responsible that systematic arrangements are made for watch and ward, that these arrangements are properly supervised and that the officers are given an adequate number of nights in bed.