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[Cites 0, Cited by 0] [Section 39(1)] [Section 39] [Entire Act]

State of Rajasthan - Subsection

Section 39(1)(ii) in Rajasthan Public Service Commission (Ministerial and Subordinate Services) Rules and Regulations, 1999

(ii)He fulfils conditions as are prescribed under rule relating to confirmation subject to the quota prescribed under these Rules and Regulations; and