Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 3 in The State Of Mizoram Act, 1986 3. Establishment of the State of Mizoram. - On and from the appointed day, there shall be established a new State, to be know as the State of Mizoram, comprising the territories which immediately before that day were comprised in the existing Union territory of Mizoram.
