Punjab-Haryana High Court
M/S Bptp Ltd vs Haryana Real Estate Appellate Tribunal ... on 27 October, 2020
Author: Lisa Gill
Bench: Lisa Gill
IN THE HIGH COURT OF PUNJAB AND HARYANA
ATCHANDIGARH
RERA-APPL-57-2020 (O&M)
Date of Decision: October27, 2020
M/S BPTP LTD. ...... Appellant(s)
Versus
HARYANA REAL ESTATE APPELLATE TRIBUNAL AND OTHERS
..... Respondent(s)
CORAM:- HON'BLE MRS. JUSTICE LISA GILL
Present: Mr. Hemant Saini, Advocate for the appellant(s).
Mr. Ashish Yadav, Addl. AG., Haryana.
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LISA GILL, J.
This matter is being taken up for hearing through video conferencing due to outbreak of the pandemic, COVID-19.
For orders, see RERA-APPL No.42 of 2020 (M/s. BPTP Ltd. Vs. Haryana Real Estate Appellate Tribunal and others), decided vide separate order of even date.
(LISA GILL)
October 27, 2020 JUDGE
Sunil
Whether speaking/reasoned: Yes/No Whether reportable: Yes/No 1 of 1 ::: Downloaded on - 08-11-2020 17:13:20 :::