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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Uttarakhand - Subsection

Section 2(1)(m) in ICFAI University Act, 2003

(m)"ICFAI" means the Institute of Chartered Financial Analysts of India, the sponsoring body or the ICFAI University, which is a registered Society at Hyderabad, Andhra Pradesh;