Bombay High Court
Tardeo Everest Premises Co-Operative ... vs Venkatrao A. Pai And Sons on 24 September, 2018
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
CIVIL APPLICATION IN AO NO. 1393 OF 2015
In
APPEAL FROM ORDER STAMP NO. 11614 OF 2015
Tardeo Everest Premises Co-operative Society ....Applicant
Ltd
V/S
Venkatrao A. Pai And Sons ....Respondent
CORAM : SMT. DR. SHALINI PHANSALKAR-JOSHI, J DATE : 24th September, 2018 P.C. :
Due to paucity of time the matter is adjourned to as per CMIS date Ad-interim relief if any to continue till then.
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