Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63] [Entire Act] State of Gujarat - Subsection Section 63(24) in The Gujarat Provincial Municipal Corporations Act, 1949 (24)fulfilment of any obligation imposed by or under this Act or any other law for the time being in force;
