Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Uttar Pradesh - Subsection Section 16(3) in U.P. Contract Labour (Regulation and Abolition) Rules, 1975 (3)The provisions of rule 11 shall apply to the members of the committee for attending the meeting of the committee as they apply to the members of the Board.
