Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bombay Presidency - Section Section 61 in The Bombay Dentists Rules, 1951 61. The names of dentists shall be entered in the register in the order in which the applications for registration are admitted and sufficient space shall be left for further additions to or alterations in the qualifications and address of each entry.
