Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 51 in The Orissa Irrigation Act, 1959 51. Manner of serving notices. - Service of any notice under this Act shall be made in accordance with the provisions of the Code of Civil Procedure, 1908 (5 of 1908).
