Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 188] [Entire Act] State of West Bengal - Subsection Section 188(1) in Kolkata Municipal Corporation Act, 1980 (1)Objections filed under section 186 shall be entered in a register maintained for the purpose in such manner as may be prescribed.
