Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Section 3] [Entire Act]

State of Haryana - Subsection

Section 3(3) in The Haryana Apartment Ownership Act, 1983

(3)the basements, cellars, yards, gardens, parking area and storage spaces;