Gujarat High Court
Kaushik Madhavlal Patel & 9 vs State Of Gujarat & 6 on 28 April, 2017
Author: Bela M. Trivedi
Bench: Bela M. Trivedi
C/SCA/12945/2015 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 12945 of 2015
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KAUSHIK MADHAVLAL PATEL & 9....Petitioner(s)
Versus
STATE OF GUJARAT & 6....Respondent(s)
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Appearance:
MR SHAKTI S JADEJA, ADVOCATE for the Petitioner(s) No. 1 - 10
MR SP MAJMUDAR, ADVOCATE for the Petitioner(s) No. 1 - 10
ADVANCE COPY SERVED TO GP/PP for the Respondent(s) No. 1
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CORAM: HONOURABLE MS.JUSTICE BELA M. TRIVEDI
Date : 28/04/2017
ORAL ORDER
Put up after vacation at the request of the learned Advocate for the petitioners.
(BELA M. TRIVEDI, J.) vinod Page 1 of 1 HC-NIC Page 1 of 1 Created On Sat Apr 29 01:36:34 IST 2017