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Gujarat High Court

Kaushik Madhavlal Patel & 9 vs State Of Gujarat & 6 on 28 April, 2017

Author: Bela M. Trivedi

Bench: Bela M. Trivedi

                   C/SCA/12945/2015                                             ORDER




                   IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                       SPECIAL CIVIL APPLICATION NO. 12945 of 2015

         ==========================================================
                       KAUSHIK MADHAVLAL PATEL & 9....Petitioner(s)
                                       Versus
                         STATE OF GUJARAT & 6....Respondent(s)
         ==========================================================
         Appearance:
         MR SHAKTI S JADEJA, ADVOCATE for the Petitioner(s) No. 1 - 10
         MR SP MAJMUDAR, ADVOCATE for the Petitioner(s) No. 1 - 10
         ADVANCE COPY SERVED TO GP/PP for the Respondent(s) No. 1
         ==========================================================

           CORAM: HONOURABLE MS.JUSTICE BELA M. TRIVEDI

                                      Date : 28/04/2017


                                       ORAL ORDER

Put up after vacation at the request of the learned Advocate for the petitioners.

(BELA M. TRIVEDI, J.) vinod Page 1 of 1 HC-NIC Page 1 of 1 Created On Sat Apr 29 01:36:34 IST 2017