Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 60(2)] [Section 60] [Entire Act]

State of Meghalaya - Subsection

Section 60(2)(xiv) in Meghalaya Municipal Act, 1973

(xiv)payment of contributions towards any public found raised for the relief of human suffering within or without the municipality;