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[Cites 0, Cited by 0] [Section 30(4)] [Section 30] [Entire Act]

State of Haryana - Subsection

Section 30(4)(i) in Haryana Minor Mineral Concession, Stocking, Transportation of Minerals and Prevention of Illegal Mining Rules, 2012

(i)The particulars/details of the land, i.e. revenue estate, rectangle number, field numbers etc. from where he proposes to extract/ remove the brick earth;