Madhya Pradesh High Court
Bhura Chourasiya vs United Briberies Ltd. on 7 November, 2023
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MP No. 4424 of 2021 (BHURA CHOURASIYA Vs UNITED BRIBERIES LTD.) Dated : 07-11-2023 None for the petitioner.
None representing on behalf of the petitioner, however, learned counsel for the petitioner is directed to file translated copy of the order and relevant documents annexed with the petition on or before the next date of hearing.
Post the matter for hearing on 1/12/2023.
(DUPPALA VENKATA RAMANA) JUDGE m/-
Signature Not Verified Signed by: MONIKA CHOURASIA Signing time: 08-Nov-23 10:53:08 AM