Himachal Pradesh High Court
Urmila Devi vs . State Of H.P. & Anr. on 4 August, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Urmila Devi vs. State of H.P. & anr.
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CWP No.3474/20224.8.2022 Present: Mr. Bhuvnesh Sharma, Advocate, for the petitioner.
Mr. Ashok Sharma, A.G. with Mr. Rajinder Dogra, Sr. Addl. A.G., Mr. Shiv Pal Manhans, Mr. Vinod Thakur, Addl. A.Gs., Mr. Bhupinder Thakur, Mr. Yudhbir Singh Thakur, Dy.A.Gs. & Mr. Rajat Chauhan, Law Officer, for the respondents-State.
Since the order in question stands complied with, therefore, no further order is required to be passed and the matter is closed.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 4.8.2022 (pankaj) ::: Downloaded on - 05/08/2022 20:03:07 :::CIS