Delhi High Court - Orders
Agra Portfolio Pvt. Ltd vs Pr. Commissioner Of Income Tax - 1, & Anr on 8 April, 2022
Author: Manmohan
Bench: Manmohan, Dinesh Kumar Sharma
$~30
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 1385/2018
AGRA PORTFOLIO PVT. LTD. ..... Appellant
Through: Mr. Sumit Lalchandani, Advocate.
versus
PR. COMMISSIONER OF INCOME TAX - 1, & ANR.
..... Respondents
Through: Mr. Sanjay Kumar with Ms. Easha
Kadiyan, Advocate for respondent
No.1.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 08.04.2022 Since one of us (Manmohan, J) has been assigned special Division Bench matters post lunch, list on 24th November, 2022.
MANMOHAN, J DINESH KUMAR SHARMA, J APRIL 8, 2022 st Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:11.04.2022 17:26:44