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Delhi High Court - Orders

Agra Portfolio Pvt. Ltd vs Pr. Commissioner Of Income Tax - 1, & Anr on 8 April, 2022

Author: Manmohan

Bench: Manmohan, Dinesh Kumar Sharma

                              $~30
                              *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                              +      ITA 1385/2018
                                     AGRA PORTFOLIO PVT. LTD.                          ..... Appellant
                                                       Through:     Mr. Sumit Lalchandani, Advocate.

                                                       versus

                                     PR. COMMISSIONER OF INCOME TAX - 1, & ANR.
                                                                                        ..... Respondents
                                                       Through:     Mr. Sanjay Kumar with Ms. Easha
                                                                    Kadiyan, Advocate for respondent
                                                                    No.1.
                                     CORAM:
                                     HON'BLE MR. JUSTICE MANMOHAN
                                     HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
                                                       ORDER

% 08.04.2022 Since one of us (Manmohan, J) has been assigned special Division Bench matters post lunch, list on 24th November, 2022.

MANMOHAN, J DINESH KUMAR SHARMA, J APRIL 8, 2022 st Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:11.04.2022 17:26:44