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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Punjab - Subsection

Section 68(1) in The Punjab Factory Rules, 1952

(1)There shall be provided and maintained in every factory according to the nature of factory for the use of employed persons adequate and suitable facilities for washing, depending on the nature of the industry and its operations. It shall include suitable means of clearing and the facilities shall be conveniently accessible and shall be kept in orderly condition.