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[Cites 0, Cited by 0] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(i) in The Emblems And Names (Prevention Of Improper Use) Act, 1950

(i)In the middle, it has a lotus flame that is spreading light of goodwill in all directions. Five universal human values Truth, Right Conduct, Peace, Love and Non-violence are placed in the outer circle. These are universal values that are common to all faiths and beliefs. The emblem has no specific colour stipulation.