Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45(1)] [Section 45] [Entire Act] State of Goa - Subsection Section 45(1)(a) in The Goa, Daman and Diu Shops and Establishments Act, 1973 (a)by the employer, if the total sum directed to be paid by way of wages, gratuity and compensation exceeds three hundred rupees, or