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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(f) in The Orissa Forest Shooting Rules, 1973

(f)furnish a return similar to that prescribed in Rule 13 for each block to the Divisional Forest Officer on the last day of every period during which they have been allowed to shoot in the forest.