Bombay High Court
Smt. Shantabai Laxman Doiphode vs The State Of Maharashtra, Thr. ... on 5 August, 2019
Author: S. M. Modak
Bench: S.B. Shukre, S. M. Modak
1/1 51.wp.6326.18.odt
FARAD CONTINUATION SHEET
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH : NAGPUR
WRIT PETITION NO. 6326 OF 2018
(Smt. Shantabai Laxman Doiphode V/s The State of Maharashtra & Ors.)
Office Notes, Office Court's or Judge's orders
Memoranda of Coram,
Appearances, court's
orders or directions and
Prothonotary's orders
Mr. Mohan Sudame, Advocate for Petitioner.
Mr. D. P. Thakre, AGP for Respondent Nos.1 to 3.
Mr. A. R. Patil, Advocate for Respondent No.4.
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CORAM : SUNIL B. SHUKRE AND
S. M. MODAK, JJ.
DATE : AUGUST 5, 2019 . Leave to file additional submissions by way of affidavit is granted.
2. Stand over two weeks.
JUDGE JUDGE
Yadav VG
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