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Union of India - Section

Section 3 in Bureau of Indian Standards (Powers and Duties of Director General) Regulations, 2018

3. Powers and duties of Director General.

- The Director General shall, -
(a)convene with the approval of the President meetings of the Governing Council;
(b)administer and co-ordinate various activities of the Bureau;
(c)designate officers of the Scientific Cadre as Activity Heads with prior approval of the Central Government.
(d)assign duties to the Deputy Director General (Administration), Deputy Director General (Finance) and Activity Heads of Scientific Cadre with the prior approval of the Central Government.
(e)assign duties to other employees.
(f)issue instructions to employees for carrying out activities of the Bureau;
(g)exercise powers vested with the Head of the Department in the Central Government;
(h)exercise and discharge such of the powers and duties as may be delegated to him by the Executive Committee.
(i)exercise powers specified in the Schedule annexed to these regulations.