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[Cites 0, Cited by 0] [Section 130C] [Entire Act]

State of West Bengal - Subsection

Section 130C(a) in New Town, Kolkata Development Authority Act, 2007

(a)causes to be destroyed, or to be confined for such period as he may direct, any dog or other animal which is, or is reasonably suspected to be, suffering from rabies, or which has been bitten by any dog or other animal suffering or suspected to be suffering from rabies;