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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(o) in The Goa Excise Duty Act, 1964

(o)"Official Gazette" means the Goa [* * *] [The words 'Daman & Diu' omitted by the Amendment Act 20 of 2001.] Government Gazette;
(oo)[ "Opium" means - [Inserted by Amendment Act 11 of 1973.]
(i)the capsules of the poppy (Papaver somniforum L), whether in their original form or cut, crushed or powdered, and whether or not juice has been extracted therefrom;
(ii)the spontaneously coagulated juice of such capsules which has not been submitted to any manipulations other than those necessary for packing and transport; or
(iii)any mixture, with or without neutral materials, of any of the above forms of opium, and includes any derivatives of opium.]