Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 98] [Entire Act] State of Assam - Subsection Section 98(b) in The Assam Police Act, 2007 (b)without lawful reason, fails to register a First Information Reports as required by Section 154 of the Code of criminal Procedure, 1973; or
