Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Madhya Pradesh - Subsection

Section 8(1) in The Legal Literacy Camp, Scheme, 1999

(1)The Saksharata Dal shall consist of the following Ex-officio members :-
1. Senior Most Judicial Officer posted in Tehsil. Chairman
2. Sub-Divisional Officer (Revenue) Secretary
3. President, Tehsil Bar Association Member
4. Adhyaksha, Janpad Panchayat Member
5. District Legal Aid Officer Co-ordinator