[Cites 0, Cited by 0]
[Section 8]
[Entire Act]
State of Madhya Pradesh - Subsection
Section 8(1) in The Legal Literacy Camp, Scheme, 1999
| 1. | Senior Most Judicial Officer posted in Tehsil. | Chairman |
| 2. | Sub-Divisional Officer (Revenue) | Secretary |
| 3. | President, Tehsil Bar Association | Member |
| 4. | Adhyaksha, Janpad Panchayat | Member |
| 5. | District Legal Aid Officer | Co-ordinator |