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[Cites 0, Cited by 0] [Section 101] [Entire Act]

State of Uttar Pradesh - Subsection

Section 101(a) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(a)all explosives are handled, used or stored in accordance with the instructions and the material data sheet supplied by the manufacturer of such explosives;