Andhra Pradesh High Court - Amravati
Moka Lakshmi vs The Narsapuram Municipality on 9 August, 2021
Author: D Ramesh
Bench: D Ramesh
HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI MAIN CASE No: W.P.No.23884 of 2020 PROCEEDING SHEET Sl. OFFICE DATE ORDER No. NOTE 09.08.2021 DR,J Pleadings are over, request made on behalf of both the counsel, post after ten (10) days.
______ DR,J KK