Calcutta High Court (Appellete Side)
Re-Creation Advertising Services vs The State Of West Bengal & Ors on 13 July, 2023
Author: Shekhar B. Saraf
Bench: Shekhar B. Saraf
S/L 9 13.7.2023
Court No.26 SD WPA 60 of 2009 Re-creation Advertising Services Vs. The State of West Bengal & Ors. None appears on behalf of the petitioner in Court today when the matter is called on. No accommodation has been prayed for.
It appears that the matter was last heard on December 2, 2009 and thereafter, no attempt has been made to have the matter heard.
In light of the same, this writ petition is dismissed for default. Interim order, if any, stands vacated.
(Shekhar B. Saraf, J.)